Delhi High Court - Orders
Gunjan Kumar vs Vipin Kumar Parwanda & Anr on 13 April, 2021
Author: Navin Chawla
Bench: Navin Chawla
$~3-4
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 534/2019
(4) CM(M) 540/2019
GUNJAN KUMAR ..... Petitioner
Through None.
versus
VIPIN KUMAR PARWANDA & ANR ..... Respondents
Through None.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 13.04.2021 This hearing has been held by video conferencing. None appeared for the petitioner. Notice also could not be issued to the respondents for want of process fee.
In the interest of justice, no adverse order is passed today. List on 9th August, 2021.
NAVIN CHAWLA, J APRIL 13, 2021 RN/A. Signature Not Verified Digitally Signed By:SHALOO BATRA Signing Date:14.04.2021 22:55