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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(h) in Uttar Pradesh Rural Weaker Sections Moratorium on Recovery of Debts) Act, 1975

(h)any compensation payable on account of partition or division of property, or any compensation referred to in section 29-A of the Uttar Pradesh Consolidation of Holdings Act, 1953;