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State of Rajasthan - Section

Section 70 in Rajasthan District Board Account Rules

70.

After the close of every financial year, the Secretary shall, as soon as may be practicable, send or cause to be sent to each subscriber a statement of his account showing the opening balance, the deposits and withdrawals during the year and the closing balance, and interest made up to 31st March. Every subscriber shall satisfy himself as to the correctness of the statement and unless errors are brought to the notice of the Secretary within one month from the date of receipt of the subscriber of the Statement, the Board shall not be responsible for any amount not included in the account.Note. - These rules are supplementary to Rajasthan District Board Provident Fund Rules which will be issued separately.Pension Contribution