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[Cites 0, Cited by 0] [Section 15(3)] [Section 15] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 15(3)(ii) in Securities and Exchange Board of India (Issue and Listing of Debt Securities) Regulations, 2008

(ii)limiting or restricting or waiving the provisions of the Act , these regulations and circulars or guidelines issued by the Board;