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[Cites 0, Cited by 0] [Section 92(3)] [Section 92] [Entire Act]

State of Andhra Pradesh - Subsection

Section 92(3)(b) in Hyderabad Metropolitain Water Supply Sewerage Act, 1989

(b)If the document so addressed or a copy there of so addressed is delivered some person on the land or building or, where there is no person on the land or building to whom it can be delivered is affixed on some conspicuous part of his land or building.