Punjab-Haryana High Court
M/S Suraj Bhan Sushil Kumar vs Balwant Ram Alias Bant Ram on 30 November, 2022
CRM-A-278-2022 (O&M)
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CRM-A-278-2022 (O&M)
Date of Decision: 30.11.2022
M/s Suraj Bhan Sushil Kumar
... Applicant
V/s.
Balwant Ram alias Bant Ram
... Respondent
CORAM: HON'BLE MR. JUSTICE DEEPAK MANCHANDA
Present : Mr. Deepak Jain, Advocate
for the applicant.
****
DEEPAK MANCHANDA, J.(Oral)
Learned counsel for the applicant seeks permission to withdraw the present application for leave to appeal and does not press the same since the matter has been compromised between the parties.
Allowed as prayed for.
Application is dismissed as withdrawn.
(DEEPAK MANCHANDA) JUDGE 30.11.2022 seema Whether speaking/reasoned Yes Whether Reportable Yes /No 1 of 1 ::: Downloaded on - 26-12-2022 22:27:24 :::