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Punjab-Haryana High Court

M/S Suraj Bhan Sushil Kumar vs Balwant Ram Alias Bant Ram on 30 November, 2022

CRM-A-278-2022 (O&M)

        IN THE HIGH COURT OF PUNJAB AND HARYANA AT
                       CHANDIGARH

                                          CRM-A-278-2022 (O&M)
                                          Date of Decision: 30.11.2022

M/s Suraj Bhan Sushil Kumar
                                                       ... Applicant
                                 V/s.
Balwant Ram alias Bant Ram
                                                       ... Respondent


CORAM:       HON'BLE MR. JUSTICE DEEPAK MANCHANDA


Present :    Mr. Deepak Jain, Advocate
             for the applicant.
                    ****

DEEPAK MANCHANDA, J.(Oral)

Learned counsel for the applicant seeks permission to withdraw the present application for leave to appeal and does not press the same since the matter has been compromised between the parties.

Allowed as prayed for.

Application is dismissed as withdrawn.

(DEEPAK MANCHANDA) JUDGE 30.11.2022 seema Whether speaking/reasoned Yes Whether Reportable Yes /No 1 of 1 ::: Downloaded on - 26-12-2022 22:27:24 :::