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[Cites 0, Cited by 0] [Section 7(1)] [Section 7] [Entire Act]

State of Uttar Pradesh - Subsection

Section 7(1)(f) in The U.P. Exercise Books Order, 1977

(f)without prejudice to anything contained in sub-clause (1) a dealer engaged in the business of manufacture of any exercise books under his custody or control, as may be specified-