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[Cites 0, Cited by 0] [Section 87] [Entire Act]

State of Goa - Subsection

Section 87(3) in The Corporation of the City of Panaji (Election) Rules, 2004

(3)The Returning Officer shall provide the Presiding Officer of the polling station at which such adjourned poll is held, with the sealed packet containing the marked copy of the list of voters, register of voters in Form XV and a new voting machine.