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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(D) in The Ease of Compliance to Maintain Registers under various Labour Laws Rules, 2017

(D)in rule 53, in sub-rule (1), for the words and letters "in Forms G and H" occurring at both the places, the words, letter and figures "in Form E specified in the Schedule to the Ease of Compliance to Maintain Registers under various Labour Laws Rules, 2017" shall respectively be substituted;