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State of Madhya Pradesh - Section

Section 32 in The M.P. Sah Chikitsiy Parishad Adhiniyam, 2000

32. Minimum standards of Paramedical Education.

- The Council may prescribe the minimum standards of Paramedical Education required for granting recognised paramedical qualifications (other than postgraduate paramedical qualification) by Universities or Paramedical Institutions in India,