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[Cites 0, Cited by 0] [Section 17(8)] [Section 17] [Entire Act]

State of Odisha - Subsection

Section 17(8)(b) in The Wild Life (Protection) (Orissa) Rules, 1974

(b)A holder of the wild animal trapping licence, unless specifically permitted to do so shall not trap such animal in shooting blocks referred to in Rule 21 and in Government Forest.