Andhra Pradesh High Court - Amravati
The Zilla Praja Parishad, West Godavari ... vs The Venkateswara Boats Men Sand Quarry ... on 23 June, 2025
APHC010320732010 Bench Sr.No:-3
IN THE HIGH COURT OF ANDHRA PRADESH
[3483]
AT AMARAVATI
WRIT APPEAL NO: 618 of 2010
The Zilla Praja Parishad, West Godavari District,
Rep., by its Chief Executive Officer, Eluru. ...Appellant
Vs.
The Venkateswara Boats men Sand Quarry & Labour Contract
Cooperative Society Ltd., and others ...Respondents
**********
Advocate for Appellant : NONE Advocate(s) for Respondent(s) : GP for Panchayat Raj & Rural Development for R.2 Mr. C V R Rudra Prasad for R.6 CORAM : THE CHIEF JUSTICE DHIRAJ SINGH THAKUR SRI JUSTICE RAVI CHEEMALAPATI DATE : 23rd June, 2025 PC:
None for the appellant.
Even on the previous date of hearing, there was no representation on behalf of the appellant.
It appears that the appellant is no longer interested in pursuing the matter.2
HCJ & RC, J WA_618_2010 The Writ Appeal is accordingly dismissed for non-prosecution. No order as to costs.
Miscellaneous applications pending, if any, shall stand closed.
DHIRAJ SINGH THAKUR, CJ RAVI CHEEMALAPATI, J Vjl