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[Cites 0, Cited by 1] [Section 7(3)] [Section 7] [Entire Act]

State of West Bengal - Subsection

Section 7(3)(i) in The West Bengal Clinical Establishments (Registration, Regulation and Transparency) Act, 2017

(i)that every case of a victim of accident, injury, or trauma, received or accommodated or both thereto shall be reported to the police station within the jurisdiction of which such clinical establishment is located after providing immediate medical treatment;