Section 61(9)(i) in Unique Identification Authority of India (Salary, Allowances and other Terms and Conditions of Service of Employees) Regulations, 2020

[Cites 0, Cited by 0] [Section 61(9)] [Section 61] [Entire Act]

(i)On the conclusion of the inquiry, the Inquiry Officer shall prepare a report which shall contain the following:

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