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[Cites 0, Cited by 0] [Section 28(3)] [Section 28] [Entire Act]

State of West Bengal - Subsection

Section 28(3)(ii) in West Bengal Municipal (Employees' Service) Rules, 2010

(ii)a permanent or a temporary post on the same time-scale, or (ill) a permanent post omer than a tenure post, on an identical time-scale or a temporary post on an identical time-scale.