Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Article 20C(2)] [Article 20C] [Constitution] Constitution Subarticle Article 20C(2)(a) in Constitution of India (a)in sub-paragraph (5) of paragraph 4, the provision for consultation with the Government of the State concerned had been omitted;