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[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(2)(b) in Tamil Nadu Labour Welfare Fund Act, 1972

(b)for each complete month or part thereof thereafter at one and a half per cent of that amount during the time he continues to make default in the payment of that amount: