Delhi High Court - Orders
Ashok Kumar & Anr vs Government Of National Capital ... on 17 August, 2022
Author: Siddharth Mridul
Bench: Siddharth Mridul, Amit Sharma
$~S-29, 30, 31, 33, 42, 44-64 and 74 to 80
* IN THE HIGH COURT OF DELHI ATp NEW DELHI
29
+ W.P.(C) 9989/2015
ASHOK KUMAR & ANR ..... Petitioner
Through: Ms. Deepika V. Marwaha, Senior
Advocate with Ms. Worthing Kasar
and Ms. Raunika Johar, Advocates.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS ..... Respondent
Through: Mr. Nitin Mishra, Advocate for DDA.
30
+ W.P.(C) 10440/2015
SATYA NARAIN GUPTA ..... Petitioner
Through: Ms. Deepika V. Marwaha, Senior
Advocate with Ms. Worthing Kasar
and Ms. Raunika Johar, Advocates.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI AND ORS. ..... Respondent
Through: Mr. Sanjay Kumar Pathak, Mr. Sunil
Kumar Jha, Mr. M.S. Akhtar and Ms.
R.V. Tegga, Advocates for
LAC/L&B.
Ms. Manika Tripathy, Standing
Counsel DDA, with Mr. Shubham
Hasija, Mr. Roshan Kumar and Mr.
Manish Vashisht, Advocates .
31
+ W.P.(C) 11464/2015
Signature Not Verified
Digitally Signed
By:DURGESH NANDAN
Signing Date:25.08.2022 W.P.(C) 9989/2015, W.P.(C) 10440/2015 and ORS. Page 1 of 14
15:17:09
DAYA SINGH ..... Petitioner
Through: Ms. Deepika V. Marwaha, Senior
Advocate with Ms. Worthing Kasar
and Ms. Raunika Johar, Advocates.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS ..... Respondent
Through: Mr. Nitin Mishra, Advocate for DDA.
33
+ W.P.(C) 10136/2015
ANIL KUMAR GUPTA ..... Petitioner
Through: Ms. Deepika V. Marwaha, Senior
Advocate with Ms. Worthing Kasar
and Ms. Raunika Johar, Advocates.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI AND ORS. ..... Respondent
Through: Mr. Nitin Mishra, Advocate for DDA.
42
+ W.P.(C) 2602/2014
DELHI DEVELOPMENT AUTHORITY ..... Petitioner
Through: Ms. Shobhana Takiar, Standing
Counsel for DDA
versus
ADDITIONAL DISTRICT MATGISTRATE
& ORS. ..... Respondent
Through: None.
44
+ W.P.(C) 163/2016
AMRITPAL SINGH RANDHAWA ..... Petitioner
Signature Not Verified
Digitally Signed
By:DURGESH NANDAN
Signing Date:25.08.2022 W.P.(C) 9989/2015, W.P.(C) 10440/2015 and ORS. Page 2 of 14
15:17:09
Through: Ms. Deepika V. Marwaha, Senior
Advocate with Ms. Worthing Kasar
and Ms. Raunika Johar, Advocates.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS ..... Respondent
Through: Mr. Ashutosh Kaushik, Mr. Vishal
Nagar, Mr. Manish Vashisht, Mr.
Shubham Hasija, Mr. Roshan, Kumar,
Advocates for DDA.
45
+ W.P.(C) 164/2016
NEENA GOEL ..... Petitioner
Through: Ms. Deepika V. Marwaha, Senior
Advocate with Ms. Worthing Kasar
and Ms. Raunika Johar, Advocates.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS ..... Respondent
Through: Mr. Ashutosh Kaushik, Mr. Vishal
Nagar, Mr. Manish Vashisht, Mr.
Shubham Hasija, Mr. Roshan, Kumar,
Advocates for DDA
Mr. Sanjay Kumar Pathak, Mr. Sunil
Kumar Jha, Mr. M. S. Akhtar, Mrs. R.
V. Tigga, Advocates for LAC/LAB
GNCTD
46
+ W.P.(C) 491/2016
RATAN KAUL ..... Petitioner
Through: Ms. Deepika V. Marwaha, Senior
Advocate with Ms. Worthing Kasar
Signature Not Verified
Digitally Signed
By:DURGESH NANDAN
Signing Date:25.08.2022 W.P.(C) 9989/2015, W.P.(C) 10440/2015 and ORS. Page 3 of 14
15:17:09
and Ms. Raunika Johar, Advocates.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS ..... Respondent
Through: Mr. Ashutosh Kaushik, Mr. Vishal
Nagar, Mr. Manish Vashisht, Mr.
Shubham Hasija, Mr. Roshan, Kumar,
Advocates for DDA
Mr. Yeeshu Jain, Standing Counsel
with Ms. Surbhi Arora, Advocate.
47
+ W.P.(C) 3861/2016
DHARAM VIR AND ANR ..... Petitioner
Through: Ms. Deepika V. Marwaha, Senior
Advocate with Ms. Worthing Kasar
and Ms. Raunika Johar, Advocates.
versus
GOVT OF NCT OF DELHI AND ORS ..... Respondent
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Surbhi Arora, Advocate.
Mr. Arun Birbal and Mr. Sanjay
Singh, Advocates.
48
+ W.P.(C) 9971/2015
VIVEK KHAITAN ..... Petitioner
Through: None.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS ..... Respondents
Through: Ms. Shobhana Takiar, Standing
Counsel for DDA.
49
Signature Not Verified
Digitally Signed
By:DURGESH NANDAN
Signing Date:25.08.2022 W.P.(C) 9989/2015, W.P.(C) 10440/2015 and ORS. Page 4 of 14
15:17:09
+ W.P.(C) 10088/2015
DINESH KUMAR JAIN ..... Petitioner
Through: Ms. Deepika V. Marwaha, Senior
Advocate with Ms. Worthing Kasar
and Ms. Raunika Johar, Advocates.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI AND ORS. ..... Respondent
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Surbhi Arora, Advocate.
Ms. Sunieta Ojha, Advocate for DDA
50
+ W.P.(C) 10165/2015 and CM APPL. 25083/2015
MADHU GUPTA ..... Petitioner
Through: Ms. Deepika V. Marwaha, Senior
Advocate with Ms. Worthing Kasar
and Ms. Raunika Johar, Advocates.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS ..... Respondent
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Surbhi Arora, Advocate.
Mr. Nitin Mishra, Advocate for DDA.
51
+ W.P.(C) 10189/2015
RAVINDRA SHARMA ..... Petitioner
Through: Ms. Deepika V. Marwaha, Senior
Advocate with Ms. Worthing Kasar
and Ms. Raunika Johar, Advocates.
Signature Not Verified
Digitally Signed
By:DURGESH NANDAN
Signing Date:25.08.2022 W.P.(C) 9989/2015, W.P.(C) 10440/2015 and ORS. Page 5 of 14
15:17:09
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS ..... Respondent
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Surbhi Arora, Advocate.
Mr. Nitin Mishra, Advocate for DDA.
Mr. Sanjay Kumar Pathak, Mr. Sunil
Kumar Jha, Mr. M. S. Akhtar, Mrs. R.
V. Tigga, Advocates for LAC/LAB
GNCTD
52
+ W.P.(C) 10193/2015 and CM APPL. 25158/2015
RAJESH KUMAR ..... Petitioner
Through: Ms. Deepika V. Marwaha, Senior
Advocate with Ms. Worthing Kasar
and Ms. Raunika Johar, Advocates.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS ..... Respondent
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Surbhi Arora, Advocate.
Mr. Nishit Agrawal, Ms. Kanishka
Mittal, Advocates for DDA
53
+ W.P.(C) 10194/2015
RAKESH KUMAR GOYAL ..... Petitioner
Through: Ms. Deepika V. Marwaha, Senior
Advocate with Ms. Worthing Kasar
and Ms. Raunika Johar, Advocates.
Signature Not Verified
Digitally Signed
By:DURGESH NANDAN
Signing Date:25.08.2022 W.P.(C) 9989/2015, W.P.(C) 10440/2015 and ORS. Page 6 of 14
15:17:09
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS ..... Respondent
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Surbhi Arora, Advocate.
Mr. Nitin Mishra, Advocate for DDA.
54
+ W.P.(C) 10221/2015
RANBIR SINGH ..... Petitioner
Through: Ms. Deepika V. Marwaha, Senior
Advocate with Ms. Worthing Kasar
and Ms. Raunika Johar, Advocates.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS ..... Respondent
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Surbhi Arora, Advocate.
Ms. Manika Tripathy, Standing
Counsel for DDA with Mr. Shubham
Hasija, Mr. Roshan Kumar, Mr.
Manish Vashisht, Advocates.
55
+ W.P.(C) 10225/2015 and CM APPL. 25349/2015
PARDEEP KUMAR ..... Petitioner
Through: Ms. Deepika V.
Marwaha, Senior Advocate with Ms.
Worthing Kasar and Ms. Raunika
Johar, Advocates.
Signature Not Verified
Digitally Signed
By:DURGESH NANDAN
Signing Date:25.08.2022 W.P.(C) 9989/2015, W.P.(C) 10440/2015 and ORS. Page 7 of 14
15:17:09
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS ..... Respondents
Through: None.
56
+ W.P.(C) 10406/2015 and CM APPL. 26026/2015
HARI KRISHAN MURGAI ..... Petitioner
Through: Ms. Deepika V. Marwaha, Senior
Advocate with Ms. Worthing Kasar
and Ms. Raunika Johar, Advocates.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS ..... Respondents
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Surbhi Arora, Advocate.
Mr. Nitin Mishra, Advocate for DDA.
57
+ W.P.(C) 10435/2015 and CM APPL. 26175/2015
MOHAMMAD IQBAL SALATI ..... Petitioner
Through: Ms. Deepika V. Marwaha, Senior
Advocate with Ms. Worthing Kasar
and Ms. Raunika Johar, Advocates.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI AND ORS. ..... Respondent
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Surbhi Arora, Advocate.
Mr. Nitin Mishra, Advocate for DDA.
Mr. Sumit Chandra, Advocate for
R-3.
58
Signature Not Verified
Digitally Signed
By:DURGESH NANDAN
Signing Date:25.08.2022 W.P.(C) 9989/2015, W.P.(C) 10440/2015 and ORS. Page 8 of 14
15:17:09
+ W.P.(C) 10497/2015
S. SAVINDER SINGH ..... Petitioner
Through: Ms. Deepika V. Marwaha, Senior
Advocate with Ms. Worthing Kasar
and Ms. Raunika Johar, Advocates.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS ..... Respondent
Through: Mr. Nitin Mishra, Advocate for DDA.
59
+ W.P.(C) 10501/2015
TARAPORE CONSTRUCTIONS (P) LTD. ..... Petitioner
Through: Ms. Deepika V. Marwaha, Senior
Advocate with Ms. Worthing Kasar
and Ms. Raunika Johar, Advocates.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS. ..... Respondent
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Surbhi Arora, Advocate.
Mr. Nitin Mishra, Advocate for DDA.
60
+ W.P.(C) 10503/2015
SWARN KANTA CHADHA ..... Petitioner
Through: Ms. Deepika V. Marwaha, Senior
Advocate with Ms. Worthing Kasar
and Ms. Raunika Johar, Advocates.
versus
Signature Not Verified
Digitally Signed
By:DURGESH NANDAN
Signing Date:25.08.2022 W.P.(C) 9989/2015, W.P.(C) 10440/2015 and ORS. Page 9 of 14
15:17:09
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI AND ORS. ..... Respondent
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Surbhi Arora, Advocate.
Ms. Manika Tripathy, Standing
Counsel for DDA with Mr. Shubham
Hasija, Mr. Roshan Kumar, Mr.
Manish Vashisht, Advocates
61
+ W.P.(C) 10622/2015
SUDHA DIWAN ..... Petitioner
Through: Ms. Deepika V. Marwaha, Senior
Advocate with Ms. Worthing Kasar
and Ms. Raunika Johar, Advocates.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS ..... Respondent
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Surbhi Arora, Advocate.
Mr. Nitin Mishra, Advocate for DDA.
62
+ W.P.(C) 10668/2015
JYOTI SARUP MITTAL BUILDERS AND CONTRACTOR
PVT. LTD. ..... Petitioner
Through: Ms. Deepika V. Marwaha, Senior
Advocate with Ms. Worthing Kasar
and Ms. Raunika Johar, Advocates.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS ..... Respondent
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Surbhi Arora, Advocate.
Signature Not Verified
Digitally Signed
By:DURGESH NANDAN
Signing Date:25.08.2022 W.P.(C) 9989/2015, W.P.(C) 10440/2015 and ORS. Page 10 of 14
15:17:09
Mr. Nitin Mishra, Advocate for DDA.
63
+ W.P.(C) 11339/2015
SUBHADRA GHULYANI ..... Petitioner
Through: Ms. Deepika V. Marwaha, Senior
Advocate with Ms. Worthing Kasar
and Ms. Raunika Johar, Advocates.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI AND ORS. ..... Respondent
Through: Mr. Yeeshu Jain, Standing Counsel
with Ms. Surbhi Arora, Advocate.
Ms. Manika Tripathy, Standing
Counsel for DDA with Mr. Shubham
Hasija, Mr. Roshan Kumar, Mr.
Manish Vashisht, Advocates
64
+ W.P.(C) 11341/2015
USHA RAMESH ..... Petitioner
Through: Ms. Deepika V. Marwaha, Senior
Advocate with Ms. Worthing Kasar
and Ms. Raunika Johar, Advocates.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI AND ORS. ..... Respondent
Through: Mr. Sumit Chandra, Advocate for
DDA.
74
+ W.P.(C) 6234/2016
RAJIV AGRO PRIVATE LIMITED & ANR ..... Petitioners
Signature Not Verified
Digitally Signed
By:DURGESH NANDAN
Signing Date:25.08.2022 W.P.(C) 9989/2015, W.P.(C) 10440/2015 and ORS. Page 11 of 14
15:17:09
Through: None.
versus
LT. GOVERNOR & ORS ..... Respondents
Through: Ms. Manika Tripathy, Standing
Counsel for DDA with Mr. Shubham
Hasija, Mr. Roshan Kumar, Mr.
Manish Vashisht, Advocates
Mr. Sanjay Kumar Pathak, Mr. Sunil
Kumar Jha, Mr. M. S. Akhtar, Mrs. R.
V. Tigga, Advocates for LAC/LAB
GNCTD.
75
+ W.P.(C) 6530/2015
RISAL SINGH AND ORS. ..... Petitioners
Through: None.
versus
GOVT. OF NCT OF DELHI AND ORS. ..... Respondents
Through: Ms. Manika Tripathy, Standing
Counsel for DDA with Mr. Ashutosh
Kaushik and Mr. Vishal Nagar,
Advocates
76
+ W.P.(C) 7324/2015
INDU ARORA ..... Petitioner
Through: Mr. Dhruv Wadhwa, Advocate
versus
UNION OF INDIA & ORS. ..... Respondents
Through: Ms. Manika Tripathy, Standing
Counsel for DDA with Mr. Ashutosh
Kaushik and Mr. Vishal Nagar,
Advocates
Signature Not Verified
Digitally Signed
By:DURGESH NANDAN
Signing Date:25.08.2022 W.P.(C) 9989/2015, W.P.(C) 10440/2015 and ORS. Page 12 of 14
15:17:09
Ms. Gigi C. George, Mr. Dhuraj
Singh, Advocates for UOI.
77
+ W.P.(C) 11147/2015
RAJ RANI GARG ..... Petitioner
Through: None.
versus
LT GOVERNOR,NCT OF DELHI AND ORS ..... Respondents
Through: None.
78
+ W.P.(C) 11649/2015
HARDEV SINGH ..... Petitioner
Through: None.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI & ORS ..... Respondents
Through: None.
79
+ W.P.(C) 1979/2016
PANKAJ GUPTA ..... Petitioner
Through: Mr. Sanjeev Kumar Kakkar,
Advocate
versus
LAND ACQUISITION COLLECTOR (NORTH)
& ORS ..... Respondents
Through: Ms. Manika Tripathy, Standing
Counsel for DDA with Mr. Shubham
Hasija, Mr. Roshan Kumar, Mr.
Manish Vashisht, Advocates
80
+ W.P.(C) 11368/2015
DILBAGH RAI NARULA ..... Petitioner
Signature Not Verified
Digitally Signed
By:DURGESH NANDAN
Signing Date:25.08.2022 W.P.(C) 9989/2015, W.P.(C) 10440/2015 and ORS. Page 13 of 14
15:17:09
Through: None.
versus
GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
DELHI AND ORS. ..... Respondents
Through: Ms. Manika Tripathy, Standing
Counsel for DDA with Ms. Latika
Malhotra, Advocate
CORAM:
HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
HON'BLE MR. JUSTICE AMIT SHARMA
ORDER
% 17.08.2022 The parties are granted one final opportunity to file additional affidavits within 06 weeks from today, and responses thereto, if any, within 03 weeks thereafter, without demur.
List these petitions for hearing on 14.11.2022.
SIDDHARTH MRIDUL, J.
AMIT SHARMA, J.
AUGUST 17, 2022/at Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:DURGESH NANDAN Signing Date:25.08.2022 W.P.(C) 9989/2015, W.P.(C) 10440/2015 and ORS. Page 14 of 14 15:17:09