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Delhi High Court - Orders

Ashok Kumar & Anr vs Government Of National Capital ... on 17 August, 2022

Author: Siddharth Mridul

Bench: Siddharth Mridul, Amit Sharma

                          $~S-29, 30, 31, 33, 42, 44-64 and 74 to 80
                          *      IN THE HIGH COURT OF DELHI ATp NEW DELHI
                          29
                          +      W.P.(C) 9989/2015
                                 ASHOK KUMAR & ANR                                          ..... Petitioner
                                                        Through:           Ms. Deepika V. Marwaha, Senior
                                                                           Advocate with Ms. Worthing Kasar
                                                                           and Ms. Raunika Johar, Advocates.

                                                        versus

                                 GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                 DELHI & ORS                         ..... Respondent
                                             Through: Mr. Nitin Mishra, Advocate for DDA.
                          30
                          +      W.P.(C) 10440/2015
                                 SATYA NARAIN GUPTA                                         ..... Petitioner
                                                        Through:           Ms. Deepika V. Marwaha, Senior
                                                                           Advocate with Ms. Worthing Kasar
                                                                           and Ms. Raunika Johar, Advocates.

                                                        versus

                                 GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                 DELHI AND ORS.                          ..... Respondent
                                              Through: Mr. Sanjay Kumar Pathak, Mr. Sunil
                                                       Kumar Jha, Mr. M.S. Akhtar and Ms.
                                                       R.V.    Tegga,      Advocates      for
                                                       LAC/L&B.
                                                       Ms. Manika Tripathy, Standing
                                                       Counsel DDA, with Mr. Shubham
                                                       Hasija, Mr. Roshan Kumar and Mr.
                                                       Manish Vashisht, Advocates .
                          31
                          +      W.P.(C) 11464/2015


Signature Not Verified
Digitally Signed
By:DURGESH NANDAN
Signing Date:25.08.2022   W.P.(C) 9989/2015, W.P.(C) 10440/2015 and ORS.                             Page 1 of 14
15:17:09
                                  DAYA SINGH                                                  ..... Petitioner
                                                        Through:           Ms. Deepika V. Marwaha, Senior
                                                                           Advocate with Ms. Worthing Kasar
                                                                           and Ms. Raunika Johar, Advocates.



                                                        versus

                                 GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                 DELHI & ORS                            ..... Respondent
                                             Through: Mr. Nitin Mishra, Advocate for DDA.
                          33
                          +      W.P.(C) 10136/2015
                                 ANIL KUMAR GUPTA                                             ..... Petitioner
                                                 Through:                  Ms. Deepika V. Marwaha, Senior
                                                                           Advocate with Ms. Worthing Kasar
                                                                           and Ms. Raunika Johar, Advocates.
                                                        versus

                                 GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                 DELHI AND ORS.                          ..... Respondent
                                              Through: Mr. Nitin Mishra, Advocate for DDA.
                          42
                          +      W.P.(C) 2602/2014
                                 DELHI DEVELOPMENT AUTHORITY                                    ..... Petitioner
                                                        Through:           Ms. Shobhana Takiar, Standing
                                                                           Counsel for DDA
                                                        versus

                                 ADDITIONAL DISTRICT MATGISTRATE
                                 & ORS.                                                     ..... Respondent
                                                        Through:           None.
                          44
                          +      W.P.(C) 163/2016
                                 AMRITPAL SINGH RANDHAWA                                    ..... Petitioner


Signature Not Verified
Digitally Signed
By:DURGESH NANDAN
Signing Date:25.08.2022   W.P.(C) 9989/2015, W.P.(C) 10440/2015 and ORS.                             Page 2 of 14
15:17:09
                                                         Through:           Ms. Deepika V. Marwaha, Senior
                                                                           Advocate with Ms. Worthing Kasar
                                                                           and Ms. Raunika Johar, Advocates.

                                                        versus

                                 GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                 DELHI & ORS                           ..... Respondent
                                             Through: Mr. Ashutosh Kaushik, Mr. Vishal
                                                      Nagar, Mr. Manish Vashisht, Mr.
                                                      Shubham Hasija, Mr. Roshan, Kumar,
                                                      Advocates for DDA.
                          45
                          +      W.P.(C) 164/2016
                                 NEENA GOEL                                                   ..... Petitioner
                                                        Through:           Ms. Deepika V. Marwaha, Senior
                                                                           Advocate with Ms. Worthing Kasar
                                                                           and Ms. Raunika Johar, Advocates.

                                                        versus

                                 GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                 DELHI & ORS                                                   ..... Respondent
                                                        Through:           Mr. Ashutosh Kaushik, Mr. Vishal
                                                                           Nagar, Mr. Manish Vashisht, Mr.
                                                                           Shubham Hasija, Mr. Roshan, Kumar,
                                                                           Advocates for DDA
                                                                           Mr. Sanjay Kumar Pathak, Mr. Sunil
                                                                           Kumar Jha, Mr. M. S. Akhtar, Mrs. R.
                                                                           V. Tigga, Advocates for LAC/LAB
                                                                           GNCTD
                          46
                          +      W.P.(C) 491/2016
                                 RATAN KAUL                                                  ..... Petitioner
                                                        Through:           Ms. Deepika V. Marwaha, Senior
                                                                           Advocate with Ms. Worthing Kasar


Signature Not Verified
Digitally Signed
By:DURGESH NANDAN
Signing Date:25.08.2022   W.P.(C) 9989/2015, W.P.(C) 10440/2015 and ORS.                             Page 3 of 14
15:17:09
                                                                            and Ms. Raunika Johar, Advocates.

                                             versus
                                 GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                 DELHI & ORS                            ..... Respondent
                                             Through: Mr. Ashutosh Kaushik, Mr. Vishal
                                                      Nagar, Mr. Manish Vashisht, Mr.
                                                      Shubham Hasija, Mr. Roshan, Kumar,
                                                      Advocates for DDA
                                                      Mr. Yeeshu Jain, Standing Counsel
                                                      with Ms. Surbhi Arora, Advocate.
                          47
                          +      W.P.(C) 3861/2016
                                 DHARAM VIR AND ANR                                            ..... Petitioner
                                                        Through:           Ms. Deepika V. Marwaha, Senior
                                                                           Advocate with Ms. Worthing Kasar
                                                                           and Ms. Raunika Johar, Advocates.

                                                        versus

                                 GOVT OF NCT OF DELHI AND ORS                                 ..... Respondent
                                                        Through:           Mr. Yeeshu Jain, Standing Counsel
                                                                           with Ms. Surbhi Arora, Advocate.
                                                                           Mr. Arun Birbal and Mr. Sanjay
                                                                           Singh, Advocates.
                          48
                          +      W.P.(C) 9971/2015
                                 VIVEK KHAITAN                                                 ..... Petitioner
                                                 Through:                  None.
                                                        versus

                                 GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                 DELHI & ORS                           ..... Respondents
                                             Through: Ms. Shobhana Takiar, Standing
                                                      Counsel for DDA.
                          49


Signature Not Verified
Digitally Signed
By:DURGESH NANDAN
Signing Date:25.08.2022   W.P.(C) 9989/2015, W.P.(C) 10440/2015 and ORS.                             Page 4 of 14
15:17:09
                           +      W.P.(C) 10088/2015
                                 DINESH KUMAR JAIN                                         ..... Petitioner
                                                        Through:           Ms. Deepika V. Marwaha, Senior
                                                                           Advocate with Ms. Worthing Kasar
                                                                           and Ms. Raunika Johar, Advocates.

                                                        versus

                                 GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                 DELHI AND ORS.                          ..... Respondent
                                              Through: Mr. Yeeshu Jain, Standing Counsel
                                                       with Ms. Surbhi Arora, Advocate.
                                                       Ms. Sunieta Ojha, Advocate for DDA
                          50
                          +      W.P.(C) 10165/2015 and CM APPL. 25083/2015
                                 MADHU GUPTA                                               ..... Petitioner
                                                        Through:           Ms. Deepika V. Marwaha, Senior
                                                                           Advocate with Ms. Worthing Kasar
                                                                           and Ms. Raunika Johar, Advocates.



                                                        versus

                                 GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                 DELHI & ORS                            ..... Respondent
                                             Through: Mr. Yeeshu Jain, Standing Counsel
                                                      with Ms. Surbhi Arora, Advocate.
                                                      Mr. Nitin Mishra, Advocate for DDA.
                          51
                          +      W.P.(C) 10189/2015
                                 RAVINDRA SHARMA                                            ..... Petitioner
                                                        Through:           Ms. Deepika V. Marwaha, Senior
                                                                           Advocate with Ms. Worthing Kasar
                                                                           and Ms. Raunika Johar, Advocates.


Signature Not Verified
Digitally Signed
By:DURGESH NANDAN
Signing Date:25.08.2022   W.P.(C) 9989/2015, W.P.(C) 10440/2015 and ORS.                            Page 5 of 14
15:17:09
                                                         versus

                                 GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                 DELHI & ORS                            ..... Respondent
                                             Through: Mr. Yeeshu Jain, Standing Counsel
                                                      with Ms. Surbhi Arora, Advocate.
                                                      Mr. Nitin Mishra, Advocate for DDA.
                                                      Mr. Sanjay Kumar Pathak, Mr. Sunil
                                                      Kumar Jha, Mr. M. S. Akhtar, Mrs. R.
                                                      V. Tigga, Advocates for LAC/LAB
                                                      GNCTD
                          52
                          +      W.P.(C) 10193/2015 and CM APPL. 25158/2015
                                 RAJESH KUMAR                                                ..... Petitioner
                                                        Through:           Ms. Deepika V. Marwaha, Senior
                                                                           Advocate with Ms. Worthing Kasar
                                                                           and Ms. Raunika Johar, Advocates.

                                                        versus

                                 GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                 DELHI & ORS                                                ..... Respondent
                                                        Through:           Mr. Yeeshu Jain, Standing Counsel
                                                                           with Ms. Surbhi Arora, Advocate.
                                                                           Mr. Nishit Agrawal, Ms. Kanishka
                                                                           Mittal, Advocates for DDA
                          53
                          +      W.P.(C) 10194/2015
                                 RAKESH KUMAR GOYAL                                           ..... Petitioner
                                                        Through:           Ms. Deepika V. Marwaha, Senior
                                                                           Advocate with Ms. Worthing Kasar
                                                                           and Ms. Raunika Johar, Advocates.


Signature Not Verified
Digitally Signed
By:DURGESH NANDAN
Signing Date:25.08.2022   W.P.(C) 9989/2015, W.P.(C) 10440/2015 and ORS.                             Page 6 of 14
15:17:09
                                                         versus

                                 GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                 DELHI & ORS                            ..... Respondent
                                             Through: Mr. Yeeshu Jain, Standing Counsel
                                                      with Ms. Surbhi Arora, Advocate.
                                                      Mr. Nitin Mishra, Advocate for DDA.
                          54
                          +      W.P.(C) 10221/2015
                                 RANBIR SINGH                                              ..... Petitioner
                                                        Through:           Ms. Deepika V. Marwaha, Senior
                                                                           Advocate with Ms. Worthing Kasar
                                                                           and Ms. Raunika Johar, Advocates.

                                                        versus

                                 GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                 DELHI & ORS                            ..... Respondent
                                             Through: Mr. Yeeshu Jain, Standing Counsel
                                                      with Ms. Surbhi Arora, Advocate.
                                                      Ms. Manika Tripathy, Standing
                                                      Counsel for DDA with Mr. Shubham
                                                      Hasija, Mr. Roshan Kumar, Mr.
                                                      Manish Vashisht, Advocates.

                          55
                          +      W.P.(C) 10225/2015 and CM APPL. 25349/2015
                                 PARDEEP KUMAR                                              ..... Petitioner
                                                                           Through: Ms.      Deepika      V.
                                                                           Marwaha, Senior Advocate with Ms.
                                                                           Worthing Kasar and Ms. Raunika
                                                                           Johar, Advocates.




Signature Not Verified
Digitally Signed
By:DURGESH NANDAN
Signing Date:25.08.2022   W.P.(C) 9989/2015, W.P.(C) 10440/2015 and ORS.                            Page 7 of 14
15:17:09
                                                         versus

                                 GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                 DELHI & ORS                    ..... Respondents
                                             Through: None.
                          56
                          +      W.P.(C) 10406/2015 and CM APPL. 26026/2015
                                 HARI KRISHAN MURGAI                                        ..... Petitioner
                                                        Through:           Ms. Deepika V. Marwaha, Senior
                                                                           Advocate with Ms. Worthing Kasar
                                                                           and Ms. Raunika Johar, Advocates.

                                                        versus

                                 GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                 DELHI & ORS                            ..... Respondents
                                             Through: Mr. Yeeshu Jain, Standing Counsel
                                                      with Ms. Surbhi Arora, Advocate.
                                                      Mr. Nitin Mishra, Advocate for DDA.
                          57
                          +      W.P.(C) 10435/2015 and CM APPL. 26175/2015
                                 MOHAMMAD IQBAL SALATI                                        ..... Petitioner
                                                        Through:           Ms. Deepika V. Marwaha, Senior
                                                                           Advocate with Ms. Worthing Kasar
                                                                           and Ms. Raunika Johar, Advocates.

                                                        versus

                                 GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                 DELHI AND ORS.                           ..... Respondent
                                              Through: Mr. Yeeshu Jain, Standing Counsel
                                                       with Ms. Surbhi Arora, Advocate.
                                                       Mr. Nitin Mishra, Advocate for DDA.
                                                       Mr. Sumit Chandra, Advocate for
                                                       R-3.
                          58


Signature Not Verified
Digitally Signed
By:DURGESH NANDAN
Signing Date:25.08.2022   W.P.(C) 9989/2015, W.P.(C) 10440/2015 and ORS.                            Page 8 of 14
15:17:09
                           +      W.P.(C) 10497/2015
                                 S. SAVINDER SINGH                                           ..... Petitioner
                                                        Through:           Ms. Deepika V. Marwaha, Senior
                                                                           Advocate with Ms. Worthing Kasar
                                                                           and Ms. Raunika Johar, Advocates.

                                                        versus

                                 GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                 DELHI & ORS                            ..... Respondent
                                             Through: Mr. Nitin Mishra, Advocate for DDA.
                          59
                          +      W.P.(C) 10501/2015
                                 TARAPORE CONSTRUCTIONS (P) LTD.                             ..... Petitioner
                                                        Through:           Ms. Deepika V. Marwaha, Senior
                                                                           Advocate with Ms. Worthing Kasar
                                                                           and Ms. Raunika Johar, Advocates.

                                                        versus

                                 GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                 DELHI & ORS.                                               ..... Respondent
                                                        Through:           Mr. Yeeshu Jain, Standing Counsel
                                                                           with Ms. Surbhi Arora, Advocate.
                                                                           Mr. Nitin Mishra, Advocate for DDA.
                          60
                          +      W.P.(C) 10503/2015
                                 SWARN KANTA CHADHA                                           ..... Petitioner
                                                        Through:           Ms. Deepika V. Marwaha, Senior
                                                                           Advocate with Ms. Worthing Kasar
                                                                           and Ms. Raunika Johar, Advocates.

                                                        versus




Signature Not Verified
Digitally Signed
By:DURGESH NANDAN
Signing Date:25.08.2022   W.P.(C) 9989/2015, W.P.(C) 10440/2015 and ORS.                            Page 9 of 14
15:17:09
                                  GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                 DELHI AND ORS.                          ..... Respondent
                                              Through: Mr. Yeeshu Jain, Standing Counsel
                                                       with Ms. Surbhi Arora, Advocate.
                                                       Ms. Manika Tripathy, Standing
                                                       Counsel for DDA with Mr. Shubham
                                                       Hasija, Mr. Roshan Kumar, Mr.
                                                       Manish Vashisht, Advocates

                          61
                          +      W.P.(C) 10622/2015
                                 SUDHA DIWAN                                                ..... Petitioner
                                                        Through:           Ms. Deepika V. Marwaha, Senior
                                                                           Advocate with Ms. Worthing Kasar
                                                                           and Ms. Raunika Johar, Advocates.

                                                        versus

                                 GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                 DELHI & ORS                            ..... Respondent
                                             Through: Mr. Yeeshu Jain, Standing Counsel
                                                      with Ms. Surbhi Arora, Advocate.
                                                      Mr. Nitin Mishra, Advocate for DDA.
                          62
                          +      W.P.(C) 10668/2015
                                 JYOTI SARUP MITTAL BUILDERS AND CONTRACTOR
                                 PVT. LTD.                               ..... Petitioner
                                              Through: Ms. Deepika V. Marwaha, Senior
                                                       Advocate with Ms. Worthing Kasar
                                                       and Ms. Raunika Johar, Advocates.

                                                        versus

                                 GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                 DELHI & ORS                       ..... Respondent
                                             Through: Mr. Yeeshu Jain, Standing Counsel
                                                      with Ms. Surbhi Arora, Advocate.


Signature Not Verified
Digitally Signed
By:DURGESH NANDAN
Signing Date:25.08.2022   W.P.(C) 9989/2015, W.P.(C) 10440/2015 and ORS.                            Page 10 of 14
15:17:09
                                                                            Mr. Nitin Mishra, Advocate for DDA.

                          63
                          +      W.P.(C) 11339/2015
                                 SUBHADRA GHULYANI                                            ..... Petitioner
                                                        Through:           Ms. Deepika V. Marwaha, Senior
                                                                           Advocate with Ms. Worthing Kasar
                                                                           and Ms. Raunika Johar, Advocates.

                                                        versus

                                 GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                 DELHI AND ORS.                          ..... Respondent
                                              Through: Mr. Yeeshu Jain, Standing Counsel
                                                       with Ms. Surbhi Arora, Advocate.
                                                       Ms. Manika Tripathy, Standing
                                                       Counsel for DDA with Mr. Shubham
                                                       Hasija, Mr. Roshan Kumar, Mr.
                                                       Manish Vashisht, Advocates
                          64
                          +      W.P.(C) 11341/2015
                                 USHA RAMESH                                                  ..... Petitioner
                                                        Through:           Ms. Deepika V. Marwaha, Senior
                                                                           Advocate with Ms. Worthing Kasar
                                                                           and Ms. Raunika Johar, Advocates.

                                                        versus

                                 GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                 DELHI AND ORS.                         ..... Respondent
                                              Through: Mr. Sumit Chandra, Advocate for
                                                       DDA.
                          74
                          +      W.P.(C) 6234/2016
                                 RAJIV AGRO PRIVATE LIMITED & ANR                             ..... Petitioners


Signature Not Verified
Digitally Signed
By:DURGESH NANDAN
Signing Date:25.08.2022   W.P.(C) 9989/2015, W.P.(C) 10440/2015 and ORS.                            Page 11 of 14
15:17:09
                                              Through:                      None.
                                             versus
                                 LT. GOVERNOR & ORS                                          ..... Respondents
                                             Through:                      Ms. Manika Tripathy, Standing
                                                                           Counsel for DDA with Mr. Shubham
                                                                           Hasija, Mr. Roshan Kumar, Mr.
                                                                           Manish Vashisht, Advocates
                                                                           Mr. Sanjay Kumar Pathak, Mr. Sunil
                                                                           Kumar Jha, Mr. M. S. Akhtar, Mrs. R.
                                                                           V. Tigga, Advocates for LAC/LAB
                                                                           GNCTD.
                          75
                          +      W.P.(C) 6530/2015
                                 RISAL SINGH AND ORS.                                         ..... Petitioners
                                                        Through:           None.

                                                        versus

                                 GOVT. OF NCT OF DELHI AND ORS.                            ..... Respondents
                                                        Through:           Ms. Manika Tripathy, Standing
                                                                           Counsel for DDA with Mr. Ashutosh
                                                                           Kaushik and Mr. Vishal Nagar,
                                                                           Advocates
                          76
                          +      W.P.(C) 7324/2015
                                 INDU ARORA                                                   ..... Petitioner
                                                        Through:           Mr. Dhruv Wadhwa, Advocate

                                                        versus

                                 UNION OF INDIA & ORS.                                       ..... Respondents
                                                        Through:           Ms. Manika Tripathy, Standing
                                                                           Counsel for DDA with Mr. Ashutosh
                                                                           Kaushik and Mr. Vishal Nagar,
                                                                           Advocates


Signature Not Verified
Digitally Signed
By:DURGESH NANDAN
Signing Date:25.08.2022   W.P.(C) 9989/2015, W.P.(C) 10440/2015 and ORS.                             Page 12 of 14
15:17:09
                                                                            Ms. Gigi C. George, Mr. Dhuraj
                                                                           Singh, Advocates for UOI.
                          77
                          +      W.P.(C) 11147/2015
                                 RAJ RANI GARG                                             ..... Petitioner
                                              Through:                     None.

                                                        versus

                                 LT GOVERNOR,NCT OF DELHI AND ORS ..... Respondents
                                             Through: None.
                          78
                          +      W.P.(C) 11649/2015
                                 HARDEV SINGH                                              ..... Petitioner
                                                 Through:                  None.

                                                        versus

                                 GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                 DELHI & ORS                     ..... Respondents
                                             Through: None.
                          79
                          +      W.P.(C) 1979/2016
                                 PANKAJ GUPTA                                               ..... Petitioner
                                                 Through:                  Mr.   Sanjeev   Kumar         Kakkar,
                                                                           Advocate
                                                        versus

                                 LAND ACQUISITION COLLECTOR (NORTH)
                                 & ORS                                   ..... Respondents
                                              Through: Ms. Manika Tripathy, Standing
                                                       Counsel for DDA with Mr. Shubham
                                                       Hasija, Mr. Roshan Kumar, Mr.
                                                       Manish Vashisht, Advocates
                          80
                          +      W.P.(C) 11368/2015
                                 DILBAGH RAI NARULA                                         ..... Petitioner


Signature Not Verified
Digitally Signed
By:DURGESH NANDAN
Signing Date:25.08.2022   W.P.(C) 9989/2015, W.P.(C) 10440/2015 and ORS.                           Page 13 of 14
15:17:09
                                                         Through:           None.

                                                        versus

                                 GOVERNMENT OF NATIONAL CAPITAL TERRITORY OF
                                 DELHI AND ORS.                          ..... Respondents
                                              Through: Ms. Manika Tripathy, Standing
                                                        Counsel for DDA with Ms. Latika
                                                        Malhotra, Advocate
                                 CORAM:
                                 HON'BLE MR. JUSTICE SIDDHARTH MRIDUL
                                 HON'BLE MR. JUSTICE AMIT SHARMA
                                                        ORDER

% 17.08.2022 The parties are granted one final opportunity to file additional affidavits within 06 weeks from today, and responses thereto, if any, within 03 weeks thereafter, without demur.

List these petitions for hearing on 14.11.2022.

SIDDHARTH MRIDUL, J.

AMIT SHARMA, J.

AUGUST 17, 2022/at Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:DURGESH NANDAN Signing Date:25.08.2022 W.P.(C) 9989/2015, W.P.(C) 10440/2015 and ORS. Page 14 of 14 15:17:09