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[Cites 0, Cited by 0] [Section 386(26)] [Section 386] [Entire Act]

State of Goa - Subsection

Section 386(26)(h) in The City of Panaji Corporation Act, 2002

(h)the prohibition of importation into, or sale or disposal or use within, the Corporation limits of any animal or of the hide or any portion of the carcass of any animal dying or slaughtered on account of, or suffering from, any contagious or infectious disease;