Supreme Court - Daily Orders
M/S Naresh Potteries vs M/S Aarti Industries on 11 August, 2023
Bench: A.S. Bopanna, M.M. Sundresh
ITEM NO.40 COURT NO.7 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition for Special Leave to Appeal (Crl.) No. 8659/2023
(Arising out of impugned final judgment and order dated 12-04-2023
in A482 No. 29906/2022 passed by the High Court of Judicature at
Allahabad)
M/S NARESH POTTERIES Petitioner(s)
VERSUS
M/S AARTI INDUSTRIES & ANR. Respondent(s)
( IA No.135990/2023-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.135991/2023-EXEMPTION FROM FILING O.T. )
Date : 11-08-2023 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE M.M. SUNDRESH
For Petitioner(s) Mr. Adity Shukla, Adv.
Mr. Anuj Tiwari, Adv.
Mr. Aditya Bharat Manubarwala, Adv.
Mr. Rakesh Wadhwa, Adv.
Mr. Bharat Thakorlal Manubarwala, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
In view of letter circulated by learned counsel for the petitioner seeking an adjournment, list the matter on 18.08.2023.
(RAJNI MUKHI) (DIPTI KHURANA) Signature Not Verified COURT MASTER (SH) ASSISTANT REGISTRAR Digitally signed by Rajni Mukhi Date: 2023.08.11 16:43:52 IST Reason: