Rajasthan High Court - Jodhpur
Sarafat Ali vs Sh. Alok Tripathi on 16 December, 2019
Author: Arun Bhansali
Bench: Arun Bhansali
(1 of 1) [WCP-1015/2019]
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Writ Contempt No. 1015/2019
Sarafat Ali
----Petitioner
Versus
Sh. Alok Tripathi
----Respondent
For Petitioner(s) : None.
For Respondent(s) :
HON'BLE MR. JUSTICE ARUN BHANSALI
Order 16/12/2019 In terms of the order passed in S.B. Writ Contempt No.992/2019, the matter is adjourned sine die.
(ARUN BHANSALI),J 262-Rmathur/-
(Downloaded on 18/12/2019 at 08:47:30 PM)Powered by TCPDF (www.tcpdf.org)