Section 13 in Tamil Nadu Dr. M.G.R. Medical University Chennai (Affiliation of Dental Colleges) Statutes
13.
On receipt of the above intimation the University shall send its Inspection commission to inspect the facilities available at the proposed Dental College and to submit report to the University as to the satisfactory fulfilment of the conditions required to be fulfilled. The inspection commission shall also report the lacunae, if any, in the fulfilment of any of the conditions required to be fulfilled and also advise as to the capability of the Trust/Society to rectify the lacunae within a period of two months. In case there are lacunae in the fulfilment of the conditions, the University may conduct re-inspection on payment of sum of Rs. 5,000 (Rupees five thousand only) or such amount as may be prescribed by the Governing Council, from time to time, towards the re-inspection fee and shall receive a final report from the inspection commission.
