Supreme Court - Daily Orders
Commissioner Of Income Tax Iii vs M/S. Shetron Limited on 31 August, 2017
ITEM NO.2 REGISTRAR COURT. 2 SECTION IV-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MR. SANJAY PARIHAR
Civil Appeal No(s). 4326/2012
COMMISSIONER OF INCOME TAX III & ANR. Appellant(s)
VERSUS
M/S. SHETRON LIMITED Respondent(s)
WITH
C.A. No. 4327/2012 (IV-A)
Date : 31-08-2017 This appeal was called on for hearing today.
For Appellant(s)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Ld.counsel for the appellant is now appointed as Presiding Officer, EPFAT, Bengaluru. Hence, Registry to issue alternative arrangement notice to the appellant.
List the matter again on 26.10.2017.
SANJAY PARIHAR Registrar SB Signature Not Verified Digitally signed by SUSHMA KUMARI BAJAJ Date: 2017.09.01 15:04:40 IST Reason: