Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 133A(1)] [Section 133A] [Entire Act]

Union of India - Subsection

Section 133A(1)(iii) in The Income Tax Act, 1961

(iii)to furnish such information as he may require as to any matter which may be useful for, or relevant to, any proceeding under this Act.