Himachal Pradesh High Court
Gm Northern Railways vs . Sh. Jagat Ram And Another And Other on 12 May, 2023
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
GM Northern Railways vs. Sh. Jagat Ram and another and other connected matters .
RFA No. 367 of 2012 a/w RFA No. 368 ot 375 of 2012 12.05.2023 Present: Mr. Balram Sharma, DSGI, for the appellant(s), in all the appeals.
Mr. Ajay Sharma, Senior Advocate with Mr. Ajay Thakur, Advocate for the respective private respondent(s).
M/s Jitender Sharma, Tejasvi Sharma, Pushpender Jaswal and Baldev Negi, Additional Advocate Generals with Mr. Gautam Sood, Deputy Advocate General, for respondent-State.
As jointly prayed for, list after two weeks.
(Ajay Mohan Goel) Judge May 12 2023 (narender) ::: Downloaded on - 12/05/2023 20:49:16 :::CIS