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[Cites 0, Cited by 0] [Section 38(10)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(10)(i) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(i)Where Conveyors extend to points not visible from the control stations, they shall be equipped with gongs, whistles or signal lights, to be used by the operators before starting the machinery so as to warn dock workers who might be in positions of danger.