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[Cites 0, Cited by 0] [Section 12] [Entire Act]

Union of India - Subsection

Section 12(xvi) in The Biological Diversity Rules, 2004

(xvi)recommend, modify, collection of benefit sharing fee under sub-section (1) of section 6 or changes of royalties under sub-section (2) of section 19 in respect of biological resources from time to time;