Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45] [Entire Act]

State of Madhya Pradesh - Subsection

Section 45(4) in The M.P. Irrigation Act, 1931

(4)Agreements made this section shall be made in accordance with the provisions of this chapter and the rules made thereunder.]