Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2(18)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(18)(a) in The Andhra Pradesh Charitable and Hindu Religious Institutions and Endowments Act, 1987

(a)in the case of a math, a disciple of the math or a person of the religious persuasion to which the math belongs ;