Madhya Pradesh High Court
Vivek @ Lalu vs The State Of Madhya Pradesh on 14 August, 2023
Author: Prem Narayan Singh
Bench: Prem Narayan Singh
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 35757 of 2023 (VIVEK @ LALU Vs THE STATE OF MADHYA PRADESH) Dated : 14-08-2023 Shri Lucky Bijolia, learned counsel for the Petitioner .
Shri Tarun Pagare appearing on behalf of Advocate General/State. At the request of counsel for the petitioner, list after two weeks.
(PREM NARAYAN SINGH) JUDGE amit Signature Not Verified Signed by: AMIT KUMAR Signing time: 8/16/2023 11:10:47 AM