Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 48(2)] [Section 48] [Entire Act] Union of India - Subsection Section 48(2)(j) in The State Financial Corporations Act, 1951 (j)the duties and conduct of officers, other employees, advisers and agents of the Financial Corporation;