Delhi High Court - Orders
Almora Gram Committee (Regd) vs Satesh Bhati on 5 February, 2024
$~17
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 374/2023, CM APPL. 11215/2023--stay
ALMORA GRAM COMMITTEE (REGD) ..... Petitioner
Through: Mr. D. D. Joshi, Adv. with Mr. Pratap
Shahi.
versus
SATESH BHATI ..... Respondent
Through: None.
CORAM:
HON'BLE MS. JUSTICE SHALINDER KAUR
ORDER
% 05.02.2024
1. No reply has been filed on behalf of the respondent till date.
2. By way of last opportunity, reply, if any, be filed within two weeks with an advance copy to the opposite side. Rejoinder, if any, thereafter be filed within one week with an advance copy to the opposite side.
3. Re-notify on 26.09.2024.
SHALINDER KAUR, J.
FEBRUARY 05, 2024/ss This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/02/2024 at 21:48:53