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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of West Bengal - Subsection

Section 10(a) in West Bengal Ground Water Resources (Management, Control and Regulation) Act, 2005

(a)to enter at any reasonable time any land or building in order to investigate, take samples of water and make any measurement of ground water structure located within such land or building, as the case may be;