Supreme Court - Daily Orders
Kamlesh Jain vs Mukesh Chandra Aggrawal on 19 February, 2016
Bench: J. Chelameswar, Abhay Manohar Sapre
ITEM NO.31 COURT NO.5 SECTION XI
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......CC No(s).
3059/2016
(Arising out of impugned final judgment and order dated 16/10/2015
in CMWP No. 47603/2010 passed by the High Court Of Judicature at
Allahabad)
KAMLESH JAIN Petitioner(s)
VERSUS
MUKESH CHANDRA AGGRAWAL Respondent(s)
(with appln. (s) for c/delay in filing slp)
Date : 19/02/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE J. CHELAMESWAR
HON'BLE MR. JUSTICE ABHAY MANOHAR SAPRE
For Petitioner(s) Mr. Kedarnath Agarwal,Adv.
Mr. Rishi Maheshwari,Adv.
Mr. P. S. Sudheer,Adv.
Ms. Anne Mathew,Adv.
Ms. Shruti Jose,Adv.
Mr. Raj Kumar Kaushik,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
Leave granted.
[O.P. SHARMA] [RAJINDER KAUR] AR-cum-PS COURT MASTER Signature Not Verified Digitally signed by DEEPAK MANSUKHANI Date: 2016.02.20 12:37:47 IST Reason: DSC of Mr. Deepak mansukhani, Court Master is being used by Mr. Om Parkash sharma, AR- CUM-PS for uploading the proceedings dated 19.2.2016 of Court No.5.