Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 44] [Entire Act]

State of Punjab - Subsection

Section 44(q) in The Punjab Municipal Corporation Act, 1976

(q)the laying out or the maintenance of public parks, gardens or recreation grounds;