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State of Rajasthan - Section

Section 1 in The Rajasthan Indian Medicine Act, 1953

1. Short title, extent and commencement.

(1)This Act may be called the Rajasthan Indian Medicine Act. 1953.
(2)It extends to the whole of Rajasthan.
(3)It shall come into force on such [date] [Came into force with effect from 15-5-1954 vide Medical and Health Department Notification No. F. (b) M.H./53. dated 13-5-1954. published in the Rajasthan Gazette. Part I-B. dated 22-5-1954.] as the State Government may, by notification in the Rajasthan Gazette, appoint.For Statement of objects and reasons, see Rajasthan Gazette, Part III, dated 11-10-1952.