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[Cites 0, Cited by 0] [Section 119(1)] [Section 119] [Entire Act]

State of West Bengal - Subsection

Section 119(1)(b) in The West Bengal Panchayat Elections Act, 2003

(b)taking possession of a polling station or a place fixed for the poll by any person or persons and allowing only his or their own supporters to exercise their right to vote and prevent others from free exercise of their right to vote;