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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Odisha - Subsection

Section 2(21) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(21)"Chimney" means an upright shaft containing and encasing one or more flues provide for the conveyance to the outer air of any product of combustion, resulting from the operation of any heat producing appliance or equipment employing solid, liquid or gaseous fuel;