Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 364] [Entire Act] State of Gujarat - Subsection Section 364(a) in Gujarat High Court Rules, 1993 (a)That the amount given on account of daily expenses shall not exceed the rate of Rs. 2/- per day for the number of days which in the opinion of the Registrar will necessarily be occupied in such journey.
