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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1)(i) in Kerala Real Estate (Regulation and Development) Act, 2015

(i)"building block" includes any structure or erection or part of a structure or erection which is intended to be used for residential, commercial, business or office purposes, information technology and information, technology enabled services with limited common areas and parking spaces;