Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 49] [Entire Act] Union of India - Subsection Section 49(c) in Insurance Regulatory and Development Authority of India (Unit Linked Insurance Products) Regulations, 2019 (c)All new products filed with the Authority after date of notification of these Regulations, shall comply with these Regulations.
