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State of Rajasthan - Section

Section 19 in General Specification and Conditions of Contract

19. Fencing and Watching.

- The contractor shall be responsible for fencing off in sufficient manner all excavation work and material so as to prevent accidents by night as well as by day. He shall also be responsible if or lighting up in proper and sufficient manner at night the portion of works which is open or under execution and he shall always maintain a sufficient number of watchmen on duty when his staff is not actually working. Whole quarry stone or excavating rock by blasting he shall take precautions to prevent labour or public men within the danger zone of a radius not less than 100ft.