Section 6(1)(d) in Andhra Pradesh Civil Services (Conduct) Rules, 1964

[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(1)(d) in Andhra Pradesh Civil Services (Conduct) Rules, 1964

(d)the sitting for a group photo with officers and the members of the staff of his office.

(iii)stay in any Guest House owned by a private person and enjoy his hospitality.