Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 92(2)] [Section 92] [Entire Act] State of Jammu-Kashmir - Subsection Section 92(2)(i) in Jammu and Kashmir Forest (Protection) Force Rules, 2012 (i)the date from which it will take effect and the period (in terms of years and months) for which the punishment shall be operative;