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[Cites 0, Cited by 1] [Section 31] [Entire Act]

State of Himachal Pradesh - Subsection

Section 31(5) in Abhilashi University (Establishment And Regulation) Act, 2014

(5)The University shall seek prior approval of the Regulatory Commission for admitting new students in subsequent years in the existing courses or for starting new courses which shall be subject to recommendation of the inspection committee set up for the purpose. This shall be applicable till the first batch of final year students are admitted.