Madhya Pradesh High Court
Smt. Rakhi vs Sanjay on 28 April, 2026
1 CRA-7683-2024 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 7683 of 2024 (SMT. RAKHI Vs SANJAY AND OTHERS ) Dated : 28-04-2026 Parties through their counsel.
As prayed by learned counsel for the appellant, list after one week.
(PRAMOD KUMAR AGRAWAL) JUDGE sumathi Signature Not Verified Signed by: SUMATHI JAGADEESAN Signing time: 4/28/2026 4:51:44 PM