Supreme Court - Daily Orders
M/S Mideast Integrated Steel Ltd vs The State Of Odisha And Ors Steel And ... on 13 May, 2016
Bench: Madan B. Lokur, N.V. Ramana
ITEM NO.18 COURT NO.8 SECTION XIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C) No(s). 7206/2016
(Arising out of impugned final judgment and order dated 16/12/2015
in WPC No. 17403/2013 passed by the High Court Of Orissa At
Cuttack)
M/S MIDEAST INTEGRATED STEEL LTD AND ANR Petitioner(s)
VERSUS
STATE OF ODISHA AND ORS Respondent(s)
Date : 13/05/2016 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE MADAN B. LOKUR
HON'BLE MR. JUSTICE N.V. RAMANA
For appearing Parties:
Mr. Salman Khurshid,Sr.Adv.
Ms. Udita Singh,Adv.
Mr. Naveen Kumar,Adv.
Mr. Lakshmi Raman Singh,Adv.
Mr. Ciccu Mukhopadhaya,Sr.Adv.
Mr. Abhijeet Singh,Adv.
Mr. Arijit Mazumdar,Adv.
Mr. Abhinav Mukerji,Adv.
UPON hearing the counsel the Court made the following
O R D E R
List after summer vacation.
(Madhu Bala) (Jaswinder Kaur) Court Master Court Master Signature Not Verified Digitally signed by Meenakshi Kohli Date: 2016.05.14 11:51:29 IST Reason: