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[Cites 0, Cited by 0] [Section 70(6)] [Section 70] [Entire Act]

State of West Bengal - Subsection

Section 70(6)(e) in West Bengal Municipal (Building) Rules, 2007

(e)in the case of such basement being used for a purpose as referred to in clause (g) of sub-rule (2) of this rule have sufficient numbers of access ways and exit way so that the travel distance is not more than 15 metres;