Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(2)(iv) in Telangana Aqua-culture Seed (Quality Control) Act, 2006

(iv)two members, to be nominated by the Government from out of the persons employed by the Marine Products Export Development Authority or [Sri Venkateswara Veterinary University] [See now P.V.Narsimha Rao Telangana Veterinary University Act, 2005 (Act No.18 of 2005, amended by Act No.15 of 2017).] not below the rank of Associate Professors;