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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(i) in The West Bengal Official Language Act, 1961

(i)the use of any language other than the Bengali language which is authorized by or under any law for the time being in force to be used for any purpose in any of the civil or criminal courts within the State of West Bengal, and